Section 465, Punishment for forgery
The Indian Penal Code, 1860 Section 465 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Smt. Charu Srivastava And Ors. Vs....
Bombay High Court 11-Feb-2026
Abhijit s/o Dilip Deshmukh and another...
Bombay High Court 10-Feb-2026
Shri Mahesh S/O Dattatraya And Another...
Bombay High Court 28-Jan-2026
G. T. DINESH KUMAR vs. DIRECTOR...
Karnataka High Court 20-Jan-2026
Dalip Kumar Vs. State of Himachal...
Himachal Pradesh High Court 08-Jan-2026
Arvind Rajta Vs. Directorate of Enforcement...
Himachal Pradesh High Court 05-Jan-2026
Nara Chandrababu Naidu Vs. The State...
Supreme Court Of India 16-Jan-2024