Section 64, Reference to Authority.
The Right To Fair Compensation... Section 64 0
Section Background:

Latest Uploaded Cases

Land Acquisition, compensation enhancement, market value, G. Konduru village, GAIL...
Patapanchula Narasimha Rao vs. Special Deputy Collector...
Andhra Pradesh High Court 03-Mar-2026
land acquisition, compensation
Subhadip Bose Vs. LA Collector, Hooghly, Chinsurah
Calcutta High Court 16-Jan-2026
land law, irrigation law
Bharathi Vs. The Special Deputy Collector, (Rajiv...
Telangana High Court 26-Aug-2025

Description