Section 66D, Punishment for cheating by personation by using computer resource.
The Information Technology Act, 2000 Section 66D 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

gaming law, constitutional law
Winzo Games Private Limited Vs. State Of...
Karnataka High Court 21-Feb-2026
financial crime, enforcement law
Ashok Kumar Sharma Vs. Directorate Of Enforcement
Delhi High Court 02-Feb-2026

Description