3 16 Jan, 2026
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Airport Authority Of India & Ors. Vs. Sham Krishna B & Ors.

Supreme Court Of India CIVIL APPEAL NO. OF 2026

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Case Background

Bench

Applied Acts & Sections

Article 16 – The Constitution of India 1950

Reference cases

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Deepa E.V. Vs. Union of India and Ors.

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R.K. Sabharwal and Ors. Vs. The State of Punjab

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Alok Kumar Pandit Vs. State Of Assam & Ors.

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