0 13 Jan, 2026
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Narendra Sao Vs. State Of Chhattisgarh

Chhattisgarh High Court CRA No. 1426 of 2024

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Case Background

Bench

Applied Acts & Sections

Section 114 – The Indian Evidence Act, 1872
Section 363 – The Indian Penal Code, 1860
Section 366 – The Indian Penal Code, 1860
Section 376 – The Indian Penal Code, 1860
Section 4 – The Protection Of Children From Sexual Offences Act, 2012
Section 6 – The Protection Of Children From Sexual Offences Act, 2012

Reference cases

Rishipal Singh Solanki Vs. State of Uttar Pradesh & Ors.

01:59 mins | 0 | 18 Nov, 2021

Jarnail Singh Vs. State of Haryana

1:24 mins | 0 | 01 Jan, 1970

The State of Punjab Vs. Gurmit Singh Anr Ors.

2:00 mins | 0 | 16 Jan, 1996

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