Section 376, Punishment for rape
The Indian Penal Code,... Section 376 1
Section Background:

Playlists in this Section

Latest Uploaded Cases

Medical termination of pregnancy; MTP Act 1971; Rape victim; Reproductive...
XYZ (Victim) Vs. State Of Chhattisgarh &...
Chhattisgarh High Court 03-Nov-2026
Consensual relationship, Rape, Cheating, Bigamy, IPC 376, IPC 420, IPC...
Santhosh Kumar N.P. Vs. State-station House Officer,...
Supreme Court Of India 30-Oct-2026
POCSO Act; Age determination; Section 376 IPC; Consent; DNA report;...
Rajesh Hemla Vs. State Of Chhattisgarh
Chhattisgarh High Court 28-Oct-2026
gang rape; kidnapping; POCSO Act; DNA evidence; chain of custody;...
Sonu @ Sawan Sulaniya & Ors. Vs....
Rajasthan High Court 26-Oct-2026
Rajasthan High Court; Open Air Camp Rules; Section 376 IPC;...
Gangaram Vs. State of Rajasthan & Ors.
Rajasthan High Court 26-Oct-2026
Jharkhand High Court, Cr Appeal, gang rape, conviction upheld, IPC...
Ramnath Singh @ Munda Singh, Vibhishan Singh...
Jharkhand High Court 15-Oct-2026
Rape conviction, Jharkhand High Court, Cr. Appeal, False promise of...
Satrughan Lohar Vs. The State of Jharkhand
Jharkhand High Court 14-Oct-2026
Criminal Revision; Section 482 Cr.P.C.; Section 362 Cr.P.C.; Maintainability; Second...
Maya Saha @ Maya Rani Saha &...
Calcutta High Court 12-Oct-2026
Criminal Appeal; Santosh Gurung; State of Sikkim; Rape; Murder; POCSO...
Santosh Gurung Vs. State of Sikkim
Supreme Court Of India 01-Oct-2026
Rape conviction, Section 376 IPC, Section 366 IPC, Acquittal, Contradictory...
Paramjit Singh Bedi Vs. State Of Punjab
Supreme Court Of India 25-Sep-2026
POCSO Act, sexual assault, conviction, appeal, victim compensation, Section 29,...
Mrinmoy Halder Vs. The State of West...
Calcutta High Court 24-Sep-2026
Waris, Madhya Pradesh, Supreme Court, criminal appeal, death sentence, commutation,...
Waris Vs. The State of Madhya Pradesh
Supreme Court Of India 24-Sep-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter