0  13 May, 2025
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Rajesh Chadda Vs State Of Uttar Pradesh

  Supreme Court Of India Special Leave Petition Civil/2353-2354/2019
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Case Background

The case involves allegations of dowry harassment and cruelty by Rajesh Chaddha against his wife, Mala Chaddha. The legal battle spanned over two decades, with Rajesh Chaddha challenging his conviction ...

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