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Sheetal Bareth Vs. The State of Chhattisgarh

Chhattisgarh High Court CRA No. 753 of 2014

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Case Background

Bench

Applied Acts & Sections

Section 27 – The Indian Evidence Act, 1872
Section 201 – The Indian Penal Code, 1860
Section 302 – The Indian Penal Code, 1860
Section 364 – The Indian Penal Code, 1860

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