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Section 11, Appointment of arbitrators.
The Arbitration And Conciliation Act,... Section 11 0
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The Arbitration And Conciliation Act, 1996

Latest Uploaded Cases

arbitration agreement, partnership dispute, corporate veil, non-signatory arbitration, group of...
Sushil Khaitan Vs. Ajay Mittal And Ors.
Calcutta High Court 19-Mar-2026
Arbitration Petition, Section 34, Bombay High Court, Sharmila U. Deshmukh,...
Shruti Surendra More & Ors. Vs. M/S....
Bombay High Court 06-Mar-2026
Arbitration Petition, Section 11(6), High Court of Jammu & Kashmir...
M/S Ace Consultants Vs. J&K Projects Construction...
Jammu & Kashmir High Court 06-Mar-2026
Bombay High Court, Arbitration Act 1996, Section 34, Redevelopment, New...
Shakuntala Nandkumar Pupala And Ors. Vs. Dr.Pratapsingrao...
Bombay High Court 06-Mar-2026
Delhi High Court, Benetton India, Gini and Jony Ltd, Section...
Benetton India Pvt Ltd Vs. Gini And...
Delhi High Court 26-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
real estate law, contract law
M/S Millenium Realtech Pvt. Ltd. Vs. M/S...
Delhi High Court 16-Feb-2026
taxation law, administrative law
M/S H.P.Singh & Co. Vs. Union Of...
Jammu & Kashmir High Court 13-Feb-2026
trust law, housing law
Shree Dev Shasan Jain Shwetambar Murtipujak Trust...
Bombay High Court 10-Feb-2026
real estate law, service law
Indrani Sarangi Vs. Reliance Projects And Property...
Calcutta High Court 10-Feb-2026
real estate law, consumer law
Namita Bhattacharjee and Ors. Vs. ATK Manor...
Calcutta High Court 10-Feb-2026

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