Section 193, Punishment for false evidence

The Indian Penal Code,... Section 193 0

Section Background:

Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Permanent parole, Samleti bomb blast, acquittal, criminal appeal, Supreme Court,...

State Of Rajasthan Vs. Accused No. 12-pappu...

Supreme Court Of India 21-Jul-2026

Supreme Court, Criminal Appeal, Section 340 Cr.P.C., False Evidence, Wrong...

Prabhakar Yeshwant Masram And Another Vs. Sou...

Supreme Court Of India 21-Jul-2026

BSF Rules 1969, Rule 20(4)(c), Section 10 BSF Act, sexual...

Ravi Kant Vs. Union of India and...

Calcutta High Court 27-Mar-2026

commercial law, civil law

Dr. Rajesh Kumar Jain Versus Sandeep Mehra

Punjab & Haryana High Court 11-Feb-2026

administrative law, criminal law

Vishwas Sudhanshu Bhamburkar Versus State Of Gujarat...

Gujarat High Court 03-Feb-2026

property law, civil law

Shri Mahesh S/O Dattatraya And Another Vs....

Bombay High Court 28-Jan-2026

service law, administrative law

ANIL KHURANA versus GOVT. OF NCT OF...

Delhi High Court 19-Jan-2026

civil dispute, contract law, private rights

P.T. Thomas Vs. Thomas Job

Supreme Court Of India 04-Aug-2005

criminal procedure, special court jurisdiction, prosecution law, Supreme Court India

S.R. Ramaraj Vs. Special Court, Bombay

Supreme Court Of India 19-Aug-2003

succession law, property dispute, civil litigation, Supreme Court

N.Natarajan Vs. B.K. Subba Rao

Supreme Court Of India 03-Dec-2002

civil dispute, contract law, property rights, Supreme Court India

M. Krishnan Vs. Vijay Singh and Anr.

Supreme Court Of India 11-Oct-2001

CJI age dispute, writ petition, Supreme Court, false claims, abuse...

Madras High Court Advocates Association Vs. Dr....

Supreme Court Of India 14-Feb-2001