Playlists in this Section

The Industrial Disputes Act, 1947

Latest Uploaded Cases

Writ Appeal, Regularization, Contract Labour, Industrial Dispute, Trade Union, APSEB,...

Andhra Pradesh High Court 16-Mar-2026

Calcutta High Court 25-Feb-2026

Bombay High Court 24-Feb-2026

Bombay High Court 24-Feb-2026

commercial law, consumer law

Gujarat High Court 18-Feb-2026

constitutional law, trade law

Calcutta High Court 12-Feb-2026

service law, industrial law

Patna High Court 12-Feb-2026

service law, employment law

Madras High Court 11-Feb-2026

consumer law, aviation law

Delhi High Court 28-Jan-2026

labour law case, trade union rights, industrial dispute

Supreme Court Of India 02-May-2023