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The Specific Relief Act, 1963

Latest Uploaded Cases

Supreme Court Of India 26-Feb-2026

Bombay High Court 26-Feb-2026

real estate law, contract law

Bombay High Court 17-Feb-2026

civil law, property law

Karnataka High Court 16-Feb-2026

banking law, insolvency law

Calcutta High Court 12-Feb-2026

property law, civil law

Gauhati High Court 10-Feb-2026

Second Appeal, Permanent Injunction, Title Dispute, Possession, CPC, Specific Relief...

Madhya Pradesh High Court 27-Jan-2026

Sikkim High Court, Civil Appellate Jurisdiction, R.S.A. No. 04 of...

Sikkim High Court 25-Sep-2025

insurance claim, contract law, health insurance

Supreme Court Of India 26-Nov-2018

commercial dispute, property transaction, contract law, Supreme Court India

Supreme Court Of India 11-May-1999