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The Indian Penal Code, 1860

Latest Uploaded Cases

Life imprisonment; Remission; Article 72; Article 32; Judicial review; Clemency...

Sarabjit Singh, Gurdev Singh @ Baldev Singh,...

Supreme Court Of India 29-Jul-2026

kidnapping, ransom, Section 364A IPC, Section 368 IPC, Arms Act,...

Harjindra Singh Etc. Vs. The State Of...

Supreme Court Of India 27-May-2026

criminal law, administrative law

Bernard Lyngdoh Phawa Vs. The State Of...

Supreme Court Of India 27-Jan-2026

criminal law case, Delhi case, Supreme Court

Mukhtiar Ahmed Ansari Vs. State (N.C.T. of...

Supreme Court Of India 21-Apr-2005

criminal law, burden of proof, criminal appeal

Pratap Singh Vs. State of Jharkhand and...

Supreme Court Of India 02-Feb-2005

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