Section 379, Punishment for theft
The Indian Penal Code,... Section 379 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

FIR quashing, Rakesh Kumar Choudhary, Punjab, Mines and Minerals Act,...
Rakesh Kumar Choudhary Versus State Of Punjab...
Punjab & Haryana High Court 31-Aug-2026
Criminal Appeal, Jharkhand High Court, Section 307 IPC, Section 27...
Manik Singh, Surendra Singh, Nagendra Singh Vs....
Jharkhand High Court 27-Aug-2026
Gopi Sahaya Puruna, State, Criminal Appeal, sentence enhancement, consecutive sentences,...
Gopi @ Sahaya Puruna Vs. The State,...
Supreme Court Of India 18-Aug-2026
Karnataka Forest Act, Section 62C, sandalwood theft, criminal appeal, acquittal,...
Arjun Tukkappa Lamani & Anr. Vs. State...
Karnataka High Court 29-Jul-2026
Divorce appeal, cruelty, Hindu Marriage Act, non-consummation, Family Court, Jharkhand...
Narayan Abhishek @ Rajeshranjan Yadav Vs. Priti...
Jharkhand High Court 23-Jul-2026
Divorce appeal; Permanent alimony; Cruelty; Desertion; Hindu Marriage Act; Family...
Sandhya Devi Vs. Rajesh Kumar Singh
Jharkhand High Court 19-Jun-2026
criminal revision, negligent driving, motor vehicles act, IPC, intoxication, driving...
Kamal Vs. State of H.P.
Himachal Pradesh High Court 16-Apr-2026
Corruption case, Head Constable, Sumer Singh, Delhi High Court, bribery,...
Sumer Singh Vs. State Nct Of Delhi
Delhi High Court 15-Apr-2026
Criminal Appeal, Section 482 CrPC, Quashing FIR, Property Dispute, Fraud,...
Accamma SAM Jacob Vs. The State Of...
Supreme Court Of India 13-Apr-2026
criminal revisional jurisdiction, Cr.P.C., SC/ST Act, quashing, FIR, affidavit, public...
Idel Sk @ Gaba Sk And Another...
Calcutta High Court 06-Apr-2026
Criminal Revision, FIR quash, right to be heard, Section 156(3)...
Smt. Shaila Damodar Sinai Borkar And Anr....
Bombay High Court 02-Apr-2026
Babasaheb Rayappa Waghmare, Mumbai Port Trusts, Writ Petition, Dismissal, Acquittal,...
Babasaheb Rayappa Waghmare Vs. The Chairman, Mumbai...
Bombay High Court 27-Mar-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter