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The Indian Penal Code, 1860

Latest Uploaded Cases

Defamation; IPC Section 500; CrPC Section 197; Locus Standi; Headmaster;...

Calcutta High Court 04-May-2026

Quashing FIR, Test of Sameness, Nagaland State Lotteries, Forgery, Criminal...

Gauhati High Court 02-Mar-2026

service law, administrative law

Karnataka High Court 21-Feb-2026

defamation law, constitutional law

Karnataka High Court 17-Feb-2026

service law, administrative law

Delhi High Court 19-Jan-2026

freedom of speech, sedition law, journalism rights, constitutional law, criminal...

Supreme Court Of India 03-Jun-2021

medical liability, service dispute, contract law, Supreme Court

Supreme Court Of India 12-Jul-2001