Playlists in this Section

Latest Uploaded Cases

loan default, cheating, criminal breach of trust, quashing FIR, criminal...

Vikas S. Rathee & Anr. Versus The...

Calcutta High Court 05-Oct-2026

criminal petition, 482 Cr.P.C., BNSS 2023, quash proceedings, settlement, Narinder...

Shankar Basavanneppa Daddi & Ors. Vs. State...

Karnataka High Court 24-Sep-2026

bail cancellation, anticipatory bail, settlement, BNSS, CrPC, Delhi High Court,...

Dheeraj Tyagi Vs. State Of Nct Of...

Delhi High Court 22-Sep-2026

Amarjit Singh, CBI, Status Report, Cross-Examination, Fair Trial, Section 528...

Amarjit Singh Versus Central Bureau of Investigation

Punjab & Haryana High Court 15-Sep-2026

ASI Kuldeep, State of Haryana, Quashing Complaint, BNSS, BNS, Public...

ASI Kuldeep Versus State of Haryana

Punjab & Haryana High Court 14-Sep-2026

Further investigation, BNSS, murder case, complainant's rights, fair trial, Himachal...

Arshad Ali Versus State of H.P. &...

Himachal Pradesh High Court 09-Sep-2026

Jitendrabhai Mohanbhai Kriplani Vs. State of Gujarat...

Gujarat High Court 07-Sep-2026

Quashing FIR; Section 482 Cr.P.C.; Rape; Wrongful Confinement; Criminal Intimidation;...

Jagmahendra and another Vs. State of Haryana...

Punjab & Haryana High Court 03-Sep-2026

CRMP 2209/2026, Chhattisgarh High Court, criminal proceedings, Section 420 IPC,...

Avinash Jain Vs. State of Chhattisgarh

Chhattisgarh High Court 25-Aug-2026

Chhattisgarh High Court, CRMP 2236/2026, false promise to marry, Section...

Rahul Kumar Sahu Vs. State of Chhattisgarh...

Chhattisgarh High Court 25-Aug-2026

CRMP No. 2172 of 2026, medical negligence, FIR quashing, Chhattisgarh...

Dr Anil Gautam Vs. State of Chhattisgarh...

Chhattisgarh High Court 19-Aug-2026

CRMP 2173 of 2026, Chhattisgarh High Court, Quashing FIR, Cheating,...

Smt. Rita Singh W/o Ramesh Chand Singh...