Section 65, Cases in which secondary evidence relating to documents may be given
The Indian Evidence Act, 1872 Section 65 0
Section Background:

Latest Uploaded Cases

Mustt. Mirija Begum Vs. The State Of...
Gauhati High Court 26-Feb-2026
property law, civil law
Md Tayab Ali And 4 Ors Vs....
Gauhati High Court 18-Feb-2026
civil law, property law
Sk. Khoda Box And Others Vs. Sk....
Orissa High Court 12-Feb-2026
property law, civil law
Tharammel Peethambaran And Another Vs. T. Ushakrishnan...
Supreme Court Of India 06-Feb-2026
property law, civil law
Hansaben W/O Jivan Bariya Vs. Sakarbhai Rambhai...
Gujarat High Court 04-Feb-2026
family law, property law
Smt. Laxmi Yadav Vs. Smt. Urmila Yadav...
Chhattisgarh High Court 03-Feb-2026
commercial law, trademark law
Sware Health Care Pvt. Ltd. & Sanjeev...
Rajasthan High Court 24-Jan-2026
Sikkim High Court, Civil Appellate Jurisdiction, R.S.A. No. 04 of...
Shri Ongdi Sherpa Vs. Shri Nim Temba...
Sikkim High Court 25-Sep-2025
property dispute, succession law, civil litigation
Manik Majumder and Others Vs. Dipak Kumar...
Supreme Court Of India 13-Jan-2023

Description