Section 14, Contracts not specifically enforceable
The Specific Relief Act, 1963 Section 14 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Delhi High Court, Mahajan Imaging, PSRI Hospital, Section 9 Arbitration...
Mahajan Imaging Pvt Ltd Vs. Pushpawati Singhania...
Delhi High Court 26-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
real estate law, contract law
M/S Millenium Realtech Pvt. Ltd. Vs. M/S...
Delhi High Court 16-Feb-2026
commercial law, contract law
M/s. Navyasri Minerals Vs. H.s. Abdul Hafeez...
Karnataka High Court 09-Feb-2026
slum redevelopment case, property law, urban development
Bombay Slum Redevelopment Corporation Private Limited Vs....
Supreme Court Of India 08-Jul-2024

Description