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The Arbitration And Conciliation Act, 1996

Latest Uploaded Cases

arbitration agreement, partnership dispute, corporate veil, non-signatory arbitration, group of...

Sushil Khaitan Vs. Ajay Mittal And Ors.

Calcutta High Court 19-Mar-2026

Arbitration Petition, Section 11(6), High Court of Jammu & Kashmir...

M/S Ace Consultants Vs. J&K Projects Construction...

Jammu & Kashmir High Court 06-Mar-2026

Delhi High Court, Benetton India, Gini and Jony Ltd, Section...

Benetton India Pvt Ltd Vs. Gini And...

Delhi High Court 26-Feb-2026

real estate law, contract law

M/S Eminent Colonizers Private Limited Vs. Rajasthan...

Supreme Court Of India 04-Feb-2026

infrastructure law, contract law

M/s Tata Projects Ltd Vs. Chhattisgarh Infotech...

Chhattisgarh High Court 03-Feb-2026

real estate law, contract law

Omaxe New Chandigarh Developers Private Limited Vs....

Delhi High Court 29-Jan-2026

commercial law, contract law

Dharampal Satyapal Limited Vs. Niche Builders And...

Delhi High Court 28-Jan-2026

contract law, infrastructure law

M/S. Sowil Limited Vs. Deputy Chief Engineer...

Bombay High Court 28-Jan-2026

Regenta Hotels Private Limited Vs. M/s Hotel...

Supreme Court Of India 07-Jan-2026

M/s Bhagheeratha Engineering Ltd. Vs. State of...

Supreme Court Of India 05-Jan-2026

ASF BUILDTECH PRIVATE LIMITED VS SHAPOORJI PALLONJI...

Supreme Court Of India 02-May-2025

PSU contract dispute, HPCL case, commercial law

M/S Hpcl Bio-Fuels Ltd. Vs. M/S Shahaji...

Supreme Court Of India 07-Nov-2024

Section 21, Commencement of arbitral proceedings