Section 326, Voluntarily causing grievous hurt by dangerous weapons or means
The Indian Penal Code, 1860 Section 326 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Bhusan Sahu (Dead) (2) Rambabu Sahu...
Orissa High Court 12-Feb-2026
Sankar Shaw & Ors. Vs. The...
Calcutta High Court 19-Jan-2026
Sandeep Kumar Sharma Vs. PNB
Himachal Pradesh High Court 01-Jan-2026
Deepak Kumar Vs. State of H.P.
Himachal Pradesh High Court 01-Jan-2026
Rajinder Kumar and others Vs. State...
Himachal Pradesh High Court 01-Jan-2026
Sandeep Kumar Sharma Vs. PNB
Himachal Pradesh High Court 01-Jan-2026