Section 338, Causing grievous hurt by act endangering life or personal safety of others
The Indian Penal Code,... Section 338 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

motor accident compensation, contributory negligence, MACT appeal, Andhra Pradesh High...
Markapudi Kantarao Vs. Garimi Venkateswara Rao
Andhra Pradesh High Court 25-Aug-2026
Motor Accident Claim, Compensation, Negligence, FIR Delay, MACT, High Court...
Putta Veera Venkata Satyanarayan & Ors. Vs....
Andhra Pradesh High Court 25-Aug-2026
Motor Accident Claim, MACT, Compensation, Permanent Disability, Just Compensation, Multiplier...
Nammi Balakrishna Vs. Romala Nookaraju And National...
Andhra Pradesh High Court 07-Aug-2026
Motor accident compensation; permanent disability; child victim; just compensation; MV...
Gayatree Pattnaik Vs. Arundhati Sahoo and Anr.
Supreme Court Of India 03-Aug-2026
Motor Accidents Claims Tribunal; Negligence; Compensation; Personal Injuries; Future Prospects;...
Khushi Ram Vs. Krishan Singh and others
Punjab & Haryana High Court 02-Jul-2026
Motor Accident Claims, Compensation, Depreciation, Loss of Income, Vehicle Damage,...
G. Jayarami Reddy Vs. A V N...
Andhra Pradesh High Court 01-Jul-2026
Motor Accident Claim, Permanent Disability, Compensation Enhancement, MACT Award, Andhra...
Karrothu Satyam Vs. Bonga Kannappadora Kanakaraju and...
Andhra Pradesh High Court 01-Jul-2026
Motor Accident, Compensation, MACT, High Court, Andhra Pradesh, Negligence, Injuries,...
Dake Suryachandra Rao Vs. Neelapu Venkata Rao...
Andhra Pradesh High Court 19-Jun-2026
Motor Accident Claims Tribunal, MACT, compensation, Income Tax Return, ITR,...
National Insurance Co. Ltd. Vs. Nagma Hujefa...
Bombay High Court 16-Jun-2026
Motor Accidents Claims Tribunal; Compensation Enhancement; Spinal Cord Injury; Successive...
The Divisional Manager, United India Insurance Co.Ltd....
Madras High Court 01-Jun-2026
Motor Vehicles Act, Insurance liability, Overloading, Pay and Recovery, Compensation,...
Reliance General Insurance Co Ltd Vs. C.Tamilarasi
Madras High Court 01-Jun-2026
MACT appeal, negligence, accident claim, compensation remand, Delhi High Court,...
Pooja & Ors. Vs. Mohd Gulzar &...
Delhi High Court 29-May-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter