Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Rape and Murder; Minor Victim; Death Sentence Commutation; POCSO Act;...

Punjab & Haryana High Court 08-Jul-2026

POCSO Act, sexual assault, acquittal, appeal, Meghalaya High Court, witness...

Meghalaya High Court 18-Jun-2026

administrative law, regulatory law

Punjab & Haryana High Court 16-Feb-2026

criminal law, procedure

Uttarakhand High Court 12-Feb-2026

criminal law, evidence law

Karnataka High Court 06-Feb-2026

criminal law, procedure

Jharkhand High Court 05-Feb-2026

Supreme Court Of India 16-Jan-2025

criminal appeal, Assam case, criminal procedure

Supreme Court Of India 23-May-2017

criminal law, Kerala case, conviction review, Supreme Court

Supreme Court Of India 17-Feb-1999