Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

POCSO Act, child witness, fair trial, death sentence, acquittal, tutoring,...

State of Tamil Nadu Vs. Chandran

Madras High Court 08-Sep-2026

Calcutta High Court, Criminal Revisional Jurisdiction, Quashing FIR, Sections 420...

Sushobhan Sarkar & Ors. Vs. State of...

Calcutta High Court 02-Sep-2026

Criminal Miscellaneous, Quash FIR, Money Extortion, IPC Sections 403 &...

Akshay Sinh Dalpat Sinh Chauhan & Anr....

Patna High Court 12-Aug-2026

Criminal proceedings quashed, Loan dispute, Civil nature, IPC 406, IPC...

Arjun Singh & Ors. Vs The State...

Calcutta High Court 07-Aug-2026

Andhra Pradesh High Court, Criminal Petition, Tellamekala Rama Rao, cheating,...

Tellamekala Rama Rao Vs. The State of...

Andhra Pradesh High Court 17-Jun-2026

FIR quashing, cheating, criminal conspiracy, Section 420 IPC, Section 120-B...

Darshan Singh Vs. State of Punjab and...

Punjab & Haryana High Court 12-May-2026

Criminal Appeal, Section 482 CrPC, Quashing FIR, Property Dispute, Fraud,...

Accamma SAM Jacob Vs. The State Of...

Supreme Court Of India 13-Apr-2026

movie production, cheating, criminal breach of trust, dishonest intention, post-dated...

V. Ganesan Vs. State Rep By The...

Supreme Court Of India 19-Mar-2026

gaming law, constitutional law

Winzo Games Private Limited Vs. State Of...

Karnataka High Court 21-Feb-2026

Rohit Patni & Anr. Vs. G. Jagwani...

Calcutta High Court 07-Jan-2026

Mritunjay Narayan Jha Vs. Arun Jain

Delhi High Court 06-Jan-2026

regulatory law, public interest, Delhi Race Club

Delhi Race Club (1940) Ltd. & Ors....

Supreme Court Of India 23-Aug-2024

Section 415, Cheating