Playlists in this Section

The Transfer of Property Act, 1882

Latest Uploaded Cases

unregistered sale deed; adverse possession; Transfer of Property Act; Registration...

Ramjanak and Another Vs. Mohd.Kasim (Dead Through...

Chhattisgarh High Court 29-Apr-2026

Metrocity Vikas Samiti & Ors. Vs. Mahesh...

Rajasthan High Court 26-Feb-2026

Ushaben Ushakant Shukla & Anr. Vs. Sudhaben...

Gujarat High Court 25-Feb-2026

real estate law, contract law

M/s.Malar Homes and another vs. R.Saroja and...

Madras High Court 19-Feb-2026

property law, civil law

Md. Shafiqur Rahman Choudhury Vs. Md. Baharul...

Gauhati High Court 18-Feb-2026

property law, succession

Lala Prasad (Died) Through Legal Heirs Vs....

Chhattisgarh High Court 03-Feb-2026

property law, civil law

Shri. Govind Goma Gaikar, Vs. Shri. Gopal...

Bombay High Court 30-Jan-2026

property law, civil law

Anand Versha & Anr. Vs. Narender Kumar...

Delhi High Court 28-Jan-2026

Vayyaeti Srinivasarao Vs. Gaineedi Jagajyothi

Supreme Court Of India 15-Jan-2026

administrative law

Sanghamitra Ghosh and Anr. Vs. State of...

Calcutta High Court 14-Jan-2026

service law, administrative law

Smt. Mahashweta Halder Vs. State of West...

Calcutta High Court 14-Jan-2026

Smt. Anjana Khakh Vs. Saihin Xalxo

Chhattisgarh High Court 07-Jan-2026

Section 54, “Sale” defined.Sale how made.Contract for sale.

Playlists in this Section

Latest Uploaded Cases

Ramjanak and Another Vs. Mohd.Kasim (Dead Through...

Metrocity Vikas Samiti & Ors. Vs. Mahesh...

Ushaben Ushakant Shukla & Anr. Vs. Sudhaben...

M/s.Malar Homes and another vs. R.Saroja and...

Md. Shafiqur Rahman Choudhury Vs. Md. Baharul...

Lala Prasad (Died) Through Legal Heirs Vs....

Shri. Govind Goma Gaikar, Vs. Shri. Gopal...

Anand Versha & Anr. Vs. Narender Kumar...

Vayyaeti Srinivasarao Vs. Gaineedi Jagajyothi

Sanghamitra Ghosh and Anr. Vs. State of...

Smt. Mahashweta Halder Vs. State of West...

Smt. Anjana Khakh Vs. Saihin Xalxo

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