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Section 9, Interim measures, etc., by Court
The Arbitration And Conciliation Act,... Section 9 0
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The Arbitration And Conciliation Act, 1996

Latest Uploaded Cases

arbitration agreement, partnership dispute, corporate veil, non-signatory arbitration, group of...
Sushil Khaitan Vs. Ajay Mittal And Ors.
Calcutta High Court 19-Mar-2026
Arbitration Petition, Section 34, Bombay High Court, Sharmila U. Deshmukh,...
Shruti Surendra More & Ors. Vs. M/S....
Bombay High Court 06-Mar-2026
Bombay High Court, Arbitration Act 1996, Section 34, Redevelopment, New...
Shakuntala Nandkumar Pupala And Ors. Vs. Dr.Pratapsingrao...
Bombay High Court 06-Mar-2026
Foreign Arbitral Awards, Section 48 Arbitration Act, New York Convention,...
Trammo DMCC vs. Nagarjuna Fertilizers and Chemicals...
Bombay High Court 05-Mar-2026
M/S. Jpr Projects Vs. Axis Bank
Andhra Pradesh High Court 27-Feb-2026
Delhi High Court, Mahajan Imaging, PSRI Hospital, Section 9 Arbitration...
Mahajan Imaging Pvt Ltd Vs. Pushpawati Singhania...
Delhi High Court 26-Feb-2026
insolvency law, IBC
Power Trust Vs. Bhuvan Madan (Interim Resolution...
Supreme Court Of India 18-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
commercial law, civil law
Alok Saraf & Ors. Vs. Shyam Sundar...
Calcutta High Court 18-Feb-2026
real estate law, contract law
M/S Millenium Realtech Pvt. Ltd. Vs. M/S...
Delhi High Court 16-Feb-2026
commercial law, trade law
Fresh And Healthy Enterprise Ltd. Vs. Global...
Delhi High Court 11-Feb-2026
real estate law, service law
Indrani Sarangi Vs. Reliance Projects And Property...
Calcutta High Court 10-Feb-2026

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