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Centre For Public Interest Litigation Vs. Union Of India

Supreme Court Of India NO. 1373 OF 2018

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Case Background

Bench

Applied Acts & Sections

Section 13 – The General Clauses Act, 1897
SECTION 7 – The Prevention of Corruption Act, 1988
SECTION 13 – The Prevention of Corruption Act, 1988
SECTION 19 – The Prevention of Corruption Act, 1988
Article 14 – The Constitution of India 1950
Article 21 – The Constitution of India 1950

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