0  03 May, 2023
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Union of India and Another Vs. Deloitte Haskins and Sells Llp & Anr

  Supreme Court Of India Criminal Appeal /2305-2307 /2022
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Case Background

The present appeals involve legal questions regarding the interpretation of Section 140(5) of the Companies Act, 2013, particularly in relation to the Investigation Report concerning IL&FS Financial Services Limited. The ...

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