Section 304A, Causing death by negligence
The Indian Penal Code,... Section 304A 0
Section Background:

Playlists in this Section

CLAT UG - Law of Torts Civil Wrongs (Legal Reasoning)

The Indian Penal Code, 1860

Latest Uploaded Cases

motor accident compensation, contributory negligence, MACT appeal, Andhra Pradesh High...
Markapudi Kantarao Vs. Garimi Venkateswara Rao
Andhra Pradesh High Court 25-Aug-2026
Motor vehicle accident; Compensation; Contributory negligence; Loss of dependency; Loss...
Reena Vs. The Managing Director, Karnataka State...
Supreme Court Of India 19-Aug-2026
Madan Lal, State of Himachal Pradesh, Cr. Revision No. 59...
Madan Lal Vs. State of Himachal Pradesh
Himachal Pradesh High Court 14-Aug-2026
elevator accident, Otis Elevator, consumer protection, NCDRC, liability, maintenance contract,...
M/S Otis Elevator Co. (India) LTD. Vs....
Supreme Court Of India 29-Jul-2026
Criminal Revision, IPC 304-A, Rash Driving, Negligent Driving, High Court,...
Avtar Singh Vs. State of Punjab
Punjab & Haryana High Court 10-Jul-2026
Motor Accident Claims, Negligence, Compensation, Future Prospects, Filial Consortium, Supreme...
The Oriental Insurance Company Limited Vs. Kalu...
Supreme Court Of India 23-Jun-2026
Motor Accident Claims, MACMA 200/2013, APSRTC, Contributory Negligence, Loss of...
AP State Road Transport Corporation & Anr....
Andhra Pradesh High Court 19-Jun-2026
MACT appeal, negligence, accident claim, compensation remand, Delhi High Court,...
Pooja & Ors. Vs. Mohd Gulzar &...
Delhi High Court 29-May-2026
Dowry death, Section 304-B IPC, Section 498-A IPC, Acquittal, Harassment,...
The State Govt Of Nct Of Delhi...
Delhi High Court 29-May-2026
CRR-2565-2025, Devender Kumar, State of Haryana, 304A IPC, Negligent Driving,...
Devender Kumar Versus State Of Haryana
Punjab & Haryana High Court 29-May-2026
Criminal appeal, negligence, rash driving, bus accident, Section 304A IPC,...
Mohammad Hanif Jainum Khalifa Vs. The State...
Supreme Court Of India 27-May-2026
Medical negligence, Section 304-A IPC, Criminal appeal, Anaesthetist liability, Jacob...
Supriya Kumari M.c. Vs. State Of Kerala...
Supreme Court Of India 25-May-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter