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The Arbitration And Conciliation Act, 1996

Latest Uploaded Cases

Arbitration and Conciliation Act 1996, Section 34, Section 37, Arbitral...

Ultra Tech Cement Limited Vs. Mintech Global...

Calcutta High Court 16-Mar-2026

Arbitration Act, Section 34, Section 37, commission, ONGC projects, arbitral...

M/s Synergy Consultants Vs. M/s T.d. Williamson...

Delhi High Court 10-Mar-2026

Delhi Development Authority (DDA), Arbitration and Conciliation Act, Section 37...

Delhi Development Authority Vs. Kalwa

Delhi High Court 27-Feb-2026

Union Of India & Ors. Vs. Larsen...

Supreme Court Of India 27-Feb-2026

M/S. Jpr Projects Vs. Axis Bank

Andhra Pradesh High Court 27-Feb-2026

Delhi High Court, Union of India, Varindera Constructions, Section 34...

Union Of India Vs. M/S Varindera Constructions...

Delhi High Court 26-Feb-2026

Arbitration and Conciliation Act 1996, Section 42, Seat of Arbitration,...

Amritpal Singh And Others Vs. Union Of...

Punjab & Haryana High Court 25-Feb-2026

sports law, commercial law

Volleyball Federation Of India Vs. Baseline Ventures...

Madras High Court 17-Feb-2026

commercial law, trade law

Fresh And Healthy Enterprise Ltd. Vs. Global...

Delhi High Court 11-Feb-2026

infrastructure law, contract law

M/S. S.M.C.-G.E.C.P. Ltd (J.V.) Vs. The Commissioner,...

Bombay High Court 06-Feb-2026

arbitration law, commercial law

M/S.Bharat Sanchar Nigam Limited Vs. Micro And...

Madras High Court 06-Feb-2026

commercial law, contract law

M/S Jay Fe Cylinders Ltd. Vs. Manish...

Delhi High Court 02-Feb-2026

Section 31, Form and contents of arbitral award.